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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012

(1)The Board of Studies shall consist of the following, namely: -
(i)The Dean of Faculties in the faculty concerned;
(ii)Conveners of the Board of Studies comprised in the Faculty;
(iii)five members from amongst the Professors of the University nominated by the President;
(iv)three persons co-opted by the President who possess special achievements in particular studies in the subjects concerned and who are not teachers in the University:
Provided that the Convener or the Chairman may invite any person as a special invitee at a meeting of the Board of Studies. Such special invitees shall participate in the discussions but shall not have any voting right.
(v)The nominee of the Registrar not below the rank of Assistant Registrar shall be the Member-Secretary of the Board of Studies but he shall have no voting right.