Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] Greater Bengaluru City Corporation - Section 297(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)Each person shall also ensure that cleanliness of the area after theevent where the Solid waste is segregated, collected and processed in accordancewith the law as prescribed.
