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Greater Bengaluru City Corporation -

Section 297 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

297. Rules or Byelaws that may be issued for this purpose.

Waste generated during public gatherings.-(1) Every person whoorganizes an event or gathering of more than hundred people at any licensed place shallensure the segregation of solid waste in such manner as may be prescribed.
(2)Each person shall also ensure that cleanliness of the area after theevent where the Solid waste is segregated, collected and processed in accordancewith the law as prescribed.
(3)The procedure for managing waste generated during publicgatherings shall be prescribed by byelaws thereunder.CHAPTER – XXI