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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(a) in The Orissa Statistics and Economics Service Rules, 1979

(a)[ Officers appointed to the Service by promotion shall be ranked inter se in the order as would be finally decided by Government under Rule 7 (4)] [Substituted vide Orissa Gazette Extraordinary No. 1614/1989.];