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State of Punjab - Section

Section 83 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

83. Adjustment of pay and allowances on change of charge, when taken effect.

- An employee shall commence to draw the pay and allowances of a post to which he is appointed as from the date on which he resumes the duties of the post if the charge is transferred before noon that date and from the following working day if the charge is transferred in the afternoon of that date.