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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(vii) in The Faridabad Complex Water-Supply Bye-laws

(vii)"Consumer" means any corporate body, person or persons supplied or applying to be supplied with, or using water from the city water works, or any person persons otherwise liable for the payment of water charges.