Section 17 in The Orissa (State) Council for Child Welfare Rules, 1996
17. Authorities of the District Councils.
(1)The District Council of each District shall have the following authorities namely :-(a)The General Body.(b)The Managing Committee, and(c)Such other authorities as may be constituted from time to time by the Executive Council of the State Council.(2)No act or proceeding of any of the authorities of the District Council shall be invalid merely by reason of the existence of any vacancies or any defect in the constitution of the said authorities.General Body
