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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa (State) Council for Child Welfare Rules, 1996

(1)The District Council of each District shall have the following authorities namely :-
(a)The General Body.
(b)The Managing Committee, and
(c)Such other authorities as may be constituted from time to time by the Executive Council of the State Council.