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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Homeopathy Council Regulations, 1973

(b)The President, may, however, if he thinks fit and shall, on receipt of a written requisition from not less than five members, call for a special meeting and fix the date, time and place for the special meeting within 15 days from the date of such requisition.