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State of Tamilnadu - Section

Section 3 in Tamil Nadu Homeopathy Council Regulations, 1973

3.

(a)The Council shall meet ordinarily once in two months, the date, time and place of the meeting being fixed by the President.
(b)The President, may, however, if he thinks fit and shall, on receipt of a written requisition from not less than five members, call for a special meeting and fix the date, time and place for the special meeting within 15 days from the date of such requisition.