Section 12(1) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002
(1)The Executive Council shall consist of the following members, namely :-(i)the Vice-Chancellor of the University ;(ii)the Vice-Chancellor of the University of Jammu ;(iii)the Vice-Chancellor of the University of Kashmir ;(iv)the Dean of Students, ex-officio ;(v)not more than two Deans of Schools of Studies, by rotation according to seniority ;(vi)not more than two Principals of Colleges ;(vii)three persons, none of whom shall be an employee of the University or an institution recognised by, or associated with, the University nominated by Chancellor.
