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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(vii) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(vii)three persons, none of whom shall be an employee of the University or an institution recognised by, or associated with, the University nominated by Chancellor.