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Union of India - Section

Section 31 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

31. Scale of Salutes.

(1)The following scale, which has been agreed to by the maritime powers generally, shall be observed in the interchange of salutes between Indian Naval Ships and foreign ships of war which bear the flag of a flag officer, or the broad pendant of a Commodore, or Captain commanding a squadron or division:
  Guns
Theflag of an Admiral of the fleet or Flag Officer who ranks with aField Marshal 19
Theflag of an Admiral 17
Theflag of a Vice-Admiral 15
Theflag of a Rear Admiral 13
Thebroad pendant of a Commodore, or a Captain in command ranking asa commodore 11
(2)For the purpose of this Regulation, as a rank of full Admiral does not exist in the French Navy, a Vice-Admiral of that nation, who is also Chief of Naval Staff or Inspector-General of the Navy (who will fly a square flag of the national colours with three blue stars in triangle on the white portion) shall be regarded as a full Admiral, and shall be saluted with 17 guns.