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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)The following scale, which has been agreed to by the maritime powers generally, shall be observed in the interchange of salutes between Indian Naval Ships and foreign ships of war which bear the flag of a flag officer, or the broad pendant of a Commodore, or Captain commanding a squadron or division:
  Guns
Theflag of an Admiral of the fleet or Flag Officer who ranks with aField Marshal 19
Theflag of an Admiral 17
Theflag of a Vice-Admiral 15
Theflag of a Rear Admiral 13
Thebroad pendant of a Commodore, or a Captain in command ranking asa commodore 11