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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(11)(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(i)Annual character rolls and confidential reports shall be recorded in the proforma as prescribed by Manager. This record will be confidential and shall remain in the custody of the Manager. All reports shall be written and deposited with the Manager within 3 months of the close of the Co-operative year.