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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(2) in The Assam Secondary Education (Provincialisation) Act, 1977

(2)It shall extend to the whole of the State of Assam except the autonomous districts :Provided that the State Government may, in consultation with the District Council of any autonomous district extend this Act to that autonomous district by a notification published in the Assam Gazette.