Section 1 in The Assam Secondary Education (Provincialisation) Act, 1977
1. Short title, extent and commencement.
(1)This Act may be called the Assam Secondary Education (Provincialisation) Act, 1977.(2)It shall extend to the whole of the State of Assam except the autonomous districts :Provided that the State Government may, in consultation with the District Council of any autonomous district extend this Act to that autonomous district by a notification published in the Assam Gazette.(3)It shall come into force on the first day of October, 1977.
