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State of Assam - Section

Section 32 in The Assam Cinemas (Regulation) Rules, 1960

32. Gangways.

(a)A clear passage or gangway shall be formed at the sides and down the centre of the seating in every part of the auditorium in such manner that no seat shall be ten or more feet distant from a passages or gangway measured in the line of seating.
The central passage or gangway shall be at least 4 feet wide and those at the sides shall be at least 3 feet wide each.
(b)Where possible, gradients or inclined planes shall be used instead of steps but no gradients or inclined plane shall be steeper than 1 in 10.