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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(15) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(15)While transporting elephants by rail, an ordinary goods wagon should not carry more than three adult elephants or six calves on broad gauge, or not more than two adult elephants or three calves on metre gauge or not more than one adult elephant or two calves on narrow gauge.