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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Bengal Presidency - Subsection

Section 33(d) in Police Regulations, Bengal , 1943

(d)Every officer, especially an officer of or above the rank of Deputy Superintendent, shall be easily accessible, both at headquarters and when on tour, to Indian gentlemen, whether officials or non-officials, and to other respectable persons and shall encourage them to communicate their opinions to him freely.