Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in Nilgiris Fishing Rules, 1966 23. Savings. - Nothing contained in these rules shall apply to fishing conducted by, or under the orders of, the Director or any other Fisheries Officer empowered by the Director in this regard.
