Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(11)(a) in Malabar Tenancy Act, 1929 (a)the word "improvement" shall have the same meaning as it has in the Improvements Act;