Himachal Pradesh High Court
Meena Devi vs . Hpsebl & Anr. A/W Connected on 25 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Meena Devi Vs. HPSEBL & anr. A/w connected matter.
CWP Nos. 1810 & 4276 of 2022 .
CWP No. 1810 of 2022 25.4.2023 Present: Ms. Sanjana Chauhan, Advocate vice Mr. Rajneesh K. Lall, Advocate, for the petitioner.
Mr. Aman Kumar, Advocate, vice Mr. T.S. Chauhan, Advocate, for respondent No.1.
Ms. Shikha Chauhan, Advocate, vice Ms. Suchitra Sen, Advocate, for respondent No.2.
CWP No. 4276 of 2022 None for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General for the respondents.
As prayed, matters are adjourned. List for consideration after three weeks.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 25th April, 2023 (Guleria) ::: Downloaded on - 26/04/2023 20:37:43 :::CIS