Himachal Pradesh High Court
Meena Devi vs . Hpsebl & Anr Alongwith Connected ... on 16 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Meena Devi vs. HPSEBL & Anr alongwith connected matter CWP Nos.1810 & 4276 of 2022 .
CWP No.1810 of 2022 16.11.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for respondent No.1.
Ms. Suchitra Sen, Advocate, for respondent No.2.
CWP No.4276 of 2022 Mr. Mukul Sood, Advocate, for the petitioner.
Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks and is granted time to file reply on behalf of the respondents in CWP No.4276 of 2022.
Stand over for three weeks.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge November 16, 2022 (vt) ::: Downloaded on - 16/11/2022 20:35:09 :::CIS