Section 2 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976
2. Definitions.
- in these rules-(i)"Act" means the Orissa Muhammedan Marriages and Divorces Registration Act, 1949 (Orissa Act VII of 1949);(ii)"Form" means a Form appended to these rules;(iii)"section" means a section of the Act;(iv)all other words and expressions used in these rules shall have the same meaning as are respectively to them in the Act.
