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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(i)"Act" means the Orissa Muhammedan Marriages and Divorces Registration Act, 1949 (Orissa Act VII of 1949);