Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Rail Land Development Authority (Constitution) Rules, 2007 9. Committees of the Authority. - The Board may appoint such committees as may be necessary for the efficient discharge of its duties and performance of its functions under the Act.
