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Union of India - Act

The Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017

UNION OF INDIA
India

The Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017

Rule THE-CENTRAL-ADMINISTRATIVE-TRIBUNAL-SALARIES-ALLOWANCES-AND-CONDITIONS-OF-SERVICE-OF-THE-OFFICERS-AND-EMPLOYEES-RULES-2017 of 2017

  • Published on 17 August 2017
  • Commenced on 17 August 2017
  • [This is the version of this document from 17 August 2017.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017Published vide Notification No. G.S.R. 1020(E), dated 17th August, 2017Ministry of Personnel, Public Grievances and Pensions(Department of Personnel and Training)G.S.R. 1020(E). - In exercise of the powers conferred by sub-section (2) of section 13 read with clause (b) of section 36 of the Administrative Tribunals Act, 1985 (13 of 1985) and in supersession of the Central Administrative Tribunal (salaries, allowances and conditions of service of the officers and employees) Rules, 2015, except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the salaries, allowances and conditions of service of the officers and other employees of the Central Administrative Tribunal, namely:-

1. Short title and commencement.

(1)These rules may be called the Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017.
(2)They shall be deemed to have come into force on 01st January of 2016.

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Administrative Tribunals Act, 1985 (13 of 1985);
(b)"Schedule" means the Schedule annexed to these rules;
(c)"Tribunal" means the Central Administrative Tribunal established under sub-section (1) of section 4 of the Act.
(2)The words and expression used and not defined in these rules, but defined in the Act shall have the same meanings respectively assigned to them in the Act.

3. Number of posts, classification and Level in the Pay Matrix.

- The number of posts, their classification, and the Level in the Pay Matrix attached thereto shall be as specified in the Schedule annexed to these rules.

4. Conditions of Service.

- The conditions of service of the officers and employees of the Tribunal in the matters of pay, allowances, leave, joining time, joining time pay, provident fund, age of superannuation, travelling allowance and leave travel concession, pension and retirement benefits, medical facilities and other conditions of service shall be regulated in accordance with such rules and regulations as are from time to time applicable to officers and employees of the Central Government belonging to Group 'A', Group 'B' and Group 'C', as the case may be, of the corresponding Level in the Pay Matrix of officers and employees of the Central Government.

5. Residuary provision.

- Matters relating to the terms and conditions of service of the officers and employees of the Tribunal with respect to which no express provision has been made in these rules, shall be referred by the Tribunal to the Central Government for its decision.

6. Power to relax.

- The Central Government shall have power to relax the provisions of any of these rules in respect of any class or category of persons.

Schedule

SI. No. Name of the post. No. of posts. Existing pay as per 6thCPC Pay Band (PB) +Grade Pay (GP) Revised pay as per 7thCPC Pay Level (in PayMatrix)
(1) (2) (3) (4) (5)
1. Principal Registrar. 01 PB-4, Rs. 37400-67000 + GP Rs. 10000. Level 14 (Rs. 144200- 218200).
2. Registrar. 09 PB-4, Rs. 37400-67000 + GP Rs. 8700. [Level 13 (Rs. 123100-215900).] [Substituted 'Level 13 (Rs. 118500-214100)' by Notification No. G.S.R. 1384(E), dated 14.11.2017 (w.e.f. 17.8.2017).].
3. Financial Advisor and Chief Account Officer. 01 PB-4, Rs. 37400-67000 + GP Rs. 8700. [Level 13 (Rs. 123100-215900).] [Substituted 'Level 13 (Rs. 118500-214100)' by Notification No. G.S.R. 1384(E), dated 14.11.2017 (w.e.f. 17.8.2017).]
4. Joint Registrar. 11 PB-3, Rs. 15600-39100 + GP Rs. 7600. Level 12 (Rs. 78800-209200).
5. Senior Principal Private Secretary. 01 PB-3, Rs. 15600-39100 + GP Rs. 7600. Level 12 (Rs. 78800-209200).
6. Deputy Registrar. 24 PB-3, Rs. 15600-39100 + GP Rs. 6600. Level 11 (Rs. 67700-208700).
7. Deputy Controller of Accounts. 01 PB-3, Rs. 15600-39100 + GP Rs. 6600. Level 11 (Rs. 67700-208700).
8. Principal Private Secretary. 16 PB-3, Rs. 15600-39100 + GP Rs. 6600. Level 11 (Rs. 67700-208700).
9. Library and Information Officer. 01 PB-3, Rs. 15600-39100 + GP Rs. 6600. Level 11 (Rs. 67700-208700).
10. Assistant Director (Official Language). 01 PB-3, Rs. 15600-39100 + GP Rs. 5400. Level 10 (Rs. 56100-177500).
11. Section Officer/ Court Officer. 88 PB-2, Rs. 9300-34800 + GP Rs. 4800. Level 8 (Rs. 47600-151100).
PB-3, Rs. 15600-39100 + GP Rs. 5400 (oncompletion of four years). Level 10 (Rs. 56100-177500) (on completion offour years).
12. Private Secretary. 65 PB-2, Rs. 9300-34800 + GP Rs. 4800. Level 8 (Rs. 47600-151100).
PB-3, Rs. 15600-39100 + GP Rs. 5400 (oncompletion of four years). Level 10 (Rs. 56100-177500) (on completion offour years).
13. Accounts Officer. 16 PB-2, Rs. 9300-34800 + GP Rs. 4600. Level 7 (Rs. 44900-142400).
14. Court Master/ Steno Grade 'C'. 69 PB-2, Rs. 9300-34800 + GP Rs. 4600. Level 7 (Rs. 44900-142400).
15. Assistant 55 PB-2, Rs. 9300-34800 + GP Rs. 4600. Level 7 (Rs. 44900-142400).
16. Senior Translator. 06 PB-2, Rs. 9300-34800 + GP Rs. 4600. Level 7 (Rs. 44900-142400).
17. Assistant Library and Information Officer. 10 PB-2, Rs. 9300-34800 + GP Rs. 4600. Level 7 (Rs. 44900-142400).
18. Junior Accounts Officer. 17 PB-2, Rs. 9300-34800 + GP Rs. 4200. Level 6 (Rs. 35400-112400).
19. Junior Translator. 13 PB-2, Rs. 9300-34800 + GP Rs. 4200. Level 6 (Rs. 35400-112400).
20. Library and Information Assistant. 06 PB-2, Rs. 9300-34800 + GP Rs. 4200. Level 6 (Rs. 35400-112400).
21. Caretaker. 18 PB-2, Rs. 9300-34800 + GP Rs. 4200. Level 6 (Rs. 35400-112400).
22. Staff Car Driver (Special Grade). 03 PB-2, Rs. 9300-34800 + GP Rs. 4200. Level 6 (Rs. 35400-112400).
23. Senior Accountant. 03 PB-1, Rs. 5200-20200 + GP Rs. 2800. Level 5 (Rs. 29200-92300).
24. Staff Car Driver (Grade-I). 18 PB-1, Rs. 5200-20200 + GP Rs. 2800. Level 5 (Rs. 29200-92300).
25. Junior Accountant. 05 PB-1, Rs. 5200-20200 + GP Rs. 2400. Level 4 (Rs. 25500-81100).
26. Upper Division Clerk. 121 PB-1, Rs. 5200-20200 + GP Rs. 2400. Level 4 (Rs. 25500-81100).
27. Staff Car Driver (Grade-II). 15 PB-1, Rs. 5200-20200 + GP Rs. 2400. Level 4 (Rs. 25500-81100).
28. Steno Grade 'D'. 32 PB-1, Rs. 5200-20200 + GP Rs. 2400. Level 4 (Rs. 25500-81100).
29. Lower Division Clerk/ Hindi Typist. 204 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
30. Data Entry Operator. 02 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
31. Staff Car Driver (Ordinary Grade). 15 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
32. Gestetner Operator. 12 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
33. Photocopier. 18 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
34. Despatch Rider. 07 PB-1, Rs. 5200-20200 + GP Rs. 1900. Level 2 (Rs. 19900-63200).
35. Multi Tasking Staff. 419 PB-1, Rs. 5200-20200 + GP Rs. 1800. Level 1 (Rs. 18000-56900).