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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017

(a)"Act" means the Administrative Tribunals Act, 1985 (13 of 1985);