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State of Chattisgarh - Section

Section 13 in Chhattisgarh Police Act, 2007

13. Supervision of Police in Railway Areas.

(1)The State Government may appoint an officer not below the rank of Deputy Inspector General of Police to assist the Director General of Police to be in-charge of direction and supervision of the Police deployed in Railway Areas.
(2)The supervision of a Police District in a Railway Area shall vest in a Superintendent of Police.