Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(1) in Chhattisgarh Police Act, 2007 (1)The State Government may appoint an officer not below the rank of Deputy Inspector General of Police to assist the Director General of Police to be in-charge of direction and supervision of the Police deployed in Railway Areas.
