Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(d) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012 (d)"direct recruit" means the person appointed on the posts specified in the Appendix A and Appendix 13, otherwise than by promotion;
