Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(a) in Punjab School Education Board (XIth Class Examination) Regulations, 1992 (a)The Schedule of admission dates shall be fixed by the Chairman every year. For late admission late fee will be charged as under :-]
