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State of Punjab - Section

Section 6 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

6. [ Admission Schedule. [Substituted Vide Board's Item No. 4(121) dated 26.3.1998.]

(a)The Schedule of admission dates shall be fixed by the Chairman every year. For late admission late fee will be charged as under :-]
(i) At the first stage Rs. 50/-
(ii) At the second stage Rs. 100/-
(iii) At the third stage Rs. 200/-