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State of Jharkhand - Section

Section 613 in Bihar Education Code, 1961

613. Allowances instead of free quarter.

- Besides their fixed rates of pay the mistress of Government Primary Girls' Schools may also be granted, when necessary and when trained female teachers can not be secured on these rates of pay, house allowance equivalent to 25 per cent of their monthly pay, if free quarters on the school premises are not provided or the teacher cannot reside at her own home.Note. - (1) Remunerative local allowances equivalent to 25 per cent of her monthly pay may also be given to the holder of a junior certificate and to 5 per cent of the fixed monthly rate of pay.
(2)The Director has the power to sanction these allowances. He reports all such sanction to Government every quarter in a consolidated statement for confirmation.(G. O. no. 1652-E.. dated the 8th September 1945.)
(b)Busts and statues in Government School buildings.