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[Cites 0, Cited by 0] [Section 613] [Entire Act]

State of Jharkhand - Subsection

Section 613(2) in Bihar Education Code, 1961

(2)The Director has the power to sanction these allowances. He reports all such sanction to Government every quarter in a consolidated statement for confirmation.(G. O. no. 1652-E.. dated the 8th September 1945.)
(b)Busts and statues in Government School buildings.