Section 17(2) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005
(2)Repository of Information- The D.M.M.C. shall act as a repository of information concerning disasters and disaster management, and shall-(a)ensure the establishment of communication links and setting up of emergency communication and early warning systems in the State;(b)maintain database of information required for the disaster management operations;(c)ensure establishment of communication links with disaster management agencies in India and other countries, including institutions performing functions similar to those of the authority;(d)to exchange information, and to have access to international expertise on disaster management.
