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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(c)ensure establishment of communication links with disaster management agencies in India and other countries, including institutions performing functions similar to those of the authority;