Madhya Pradesh High Court
Sbi Staff Housingh Co Operative Society ... vs Houseing And Urban Development ... on 5 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-22602-2017 (SBI STAFF HOUSINGH CO OPERATIVE SOCIETY LIMITED ( A COOPERATIVE HOUSING SOCIETY REG. UNDER THE M P C Vs HOUSEING AND URBAN DEVELOPMENT CORPORATION LIMITED (A COMPANY REG. UNDER THE COMPANIES ACT )) 2 Jabalpur, Dated : 05-02-2018 Although the request was made to take up the matter but no one is present for the petitioner.
sh Adjourned.
e ad (J.K. MAHESHWARI) JUDGE Pr a Digitally signed by hy PRADYUMNA BARVE Date: 2018.02.05 PB ad 17:44:02 +05'30' M of rt ou C h ig H