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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3)(a) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(a)if his work and conduct has, in its opinion been satisfactory -
(i)confirm such person, from the date of his appointment or from the date he completes his period of probation satisfactorily, if he is not already confirmed; or
(ii)declare that he has completed his probation satisfactorily, if he is already confirmed; or