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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(4)(iv) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(iv)it repeats and appeal already rejected by the authority to whom the appeal is addressed and does not, in the opinion of the Administrative Officer or the Executive Director, disclose any new points or circumstances which afford grounds for reconsideration;