Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1125] [Entire Act] State of Haryana - Subsection Section 1125(5) in Punjab Jail Manual (5)a record of the money and other articles taken from prisoners;And all such other records as may be prescribed by rules under Section 59 or Section 60.
