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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(iv) in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963

(iv)"Backward classes" means the scheduled castes, scheduled tribes and Denotified tribes declared as such for the State of Rajasthan under the constitution: