Section 4 in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963
4.
In these rules unless the context otherwise requires:-(i)"Director" means the Director of Primary and Secondary Education, Rajasthan:(ii)"Government" means the Government of Rajasthan:(iii)"The Central Government" means the Government of India:(iv)"Backward classes" means the scheduled castes, scheduled tribes and Denotified tribes declared as such for the State of Rajasthan under the constitution:(v)"Committee" means the committee as defined in rule 6(ii) of these rules;(vi)"Schedule" means the Schedule annexed to these rules.
