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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(i) in Telangana State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983

(i)'transferor societies' means the Andhra Pradesh State Wool Industrial Co-operative Society Limited, Hyderabad, the Andhra Pradesh State Textile Processing Co-operative Society Limited, Hyderabad and the Nellore District Weavers Service Co-operative Society Limited Nellore registered under the Co-operative Societies Act;