Section 2 in Telangana State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)'Co-operative Societies Act' means the [Telangana] [Adapted by G.O.Ms.No.53, Agriculture and Co-operative (Co-op II) Department, dated 20.05.2016.] Co-operative Societies Act, 1964;(Act 7 of 1964)(b)'general body of the transferee society' means the general body consisting of such number of members as may be specified by the Government by notification under section 5;(c)'Government' means the State Government of [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.];(d)'notification' means a notification published in the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Gazette; and the word 'notified' shall be construed accordingly;(e)'Registrar' means the Registrar of Co-operative Societies, [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] and includes any other person on whom all or any of the powers of the Registrar under this Act are conferred by the Government;(f)'Specified day' means the date specified by the Government under sub-section (1) of section 3;(g)'transfer of assets and liabilities' means the transfer of assets and liabilities of the Andhra Pradesh State Wool Industrial Co-operative Society Limited, Hyderabad, the Andhra Pradesh State Textile Processing Co-operative Society Limited, Hyderabad and the Nellore District Weavers Service Co-operative Society Limited, Nellore as specified in section 3;(h)'transferee society' means the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] State Handloom Weavers Co-operative Society Limited;(i)'transferor societies' means the Andhra Pradesh State Wool Industrial Co-operative Society Limited, Hyderabad, the Andhra Pradesh State Textile Processing Co-operative Society Limited, Hyderabad and the Nellore District Weavers Service Co-operative Society Limited Nellore registered under the Co-operative Societies Act;(j)Act 7 of 1964 (Act 7 of 1964) all words and expressions used in this Act and not defined, but defined in the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Co-operative Societies Act, 1964, shall have the meanings respectively assigned to them in the Act.
