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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4) in M.P. Farmers' Organisation Rules, 1999

(4)Account Registers to be maintained. - Every Farmers' Organisation shall maintain accounts register. Each of the following record shall bear the name, address and the seal of the Farmers' Organisation and shall be machine numbered; namely ;-
(a)Cash book;
(b)Bill registers;
(c)Contingent registers;
(d)Receipts books; and
(e)Cheque register.