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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(4)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)In the case of double room tenements there shall be a living room not less than 9.5 sq. mtrs. in area and the other room not less than 7.5 sq. mtrs. in area.