Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act] State of Uttar Pradesh - Subsection Section 113(2)(f) in Uttar Pradesh Municipal Corporation Act, 1959 (f)specification of officers as Head of Department of the Corporation; [and] [Inserted by U.P. Act 21 of 1964, S.13.]