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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2) in The Employees' State Insurance (Central) Rules, 1950

(2)The annual accounts relating to a financial year together with the [report of the Comptroller and Auditor General of India] [Substituted by G.S.R. 1834, dated 18.12.1964. ][thereon shall be considered by the Standing Committee and shall be placed for adoption at a meeting of the Corporation to be held before the [tenth of December] [Substituted by G.S.R. 1834, dated 18.12.1964. ][following the close of the financial year concerned:Provided that the [report of the Comptroller and Auditor General of India] [Substituted by G.S.R. 1834, dated 18.12.1964. ][is received by the [twentieth of November] [Substituted by G.S.R. 1834, dated 18.12.1964. ][following the year to which it pertains.] [Substituted by G.S.R. 1834, dated 18.12.1964. ]